Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(2) in Punjab Home Guards Rules, 1963 (2)A member who for any reason ceases to be a member of the Home Guards, shall forthwith deliver to his Company Commander uniform supplied to him as member.
