Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(16) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010 (16)'Mandal Educational Officer (MEO)' means the officer responsible for implementing the programmes for elementary education at the mandal level.
