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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(3) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(3)If the number of the candidates for a committee exceeds the number of members to be elected, an election shall be held as provided hereinafter.