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State of Uttar Pradesh - Section

Section 6 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

6. Procedure after publication of the list of validly nominated candidates.

(1)If the number of the candidates for a committee is equal to the number of members to be elected the Adhyaksha shall declare all such candidates to be duly elected members of that committee.
(2)If the number of the candidates for a committee is less than the number of the members to be elected, the Adhyaksha shall declare all such candidates duly elected on that committee. Steps shall be taken afresh for the election of the remaining number of members.
(3)If the number of the candidates for a committee exceeds the number of members to be elected, an election shall be held as provided hereinafter.