Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(8) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(8)"Nil" Statements shall be furnished for those Forms where the insurer has no transactions.