Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(3) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(3)The application shall be accompanied by a non-refundable fee of Rs. 50,000/- payable in the name and in the manner laid down in the guidelines issues by the State Transmission Utility;