Patna High Court - Orders
Neel Kamal vs The State Of Bihar & Ors on 20 November, 2014
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.16004 of 2010
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1. Neel Kamal S/O Sri Mahendra Prasad Sinha R/O Vill.- Chakridi, P.O.-
Jawaj, P.S. And Block- Mahnar, Distt.- Vaishali
.... .... Petitioner/s
Versus
1. The State Of Bihar Through Commissioner-Cum-Secretary Human
Resources Development Department, Govt. Of Bihar, Patna
2. Director, Primary Education, Bihar (Patna)
3. Commissioner, Tirhut Division, Muzaffarpur
4. Regional Deputy Director Of Education Tirhut Division, Muzaffarpur
5. District Magistrate, Vaishali
6. District Education Officer, Vaishali
7. District Education Superintendent, Vaishali
8. Range Education Officer, Mahnar (Vaishali)
9. Sub-Divisional Magistrate, Mahnar (Vaishali)
10. Block Development Officer, Mahnar (Vaishali)
11. Block Education Extention Officer, Mahnar (Vaishali)
12. Head Master, Midle School, Rupsipur, Mahnar (Vaishali)
13. Head Master, Middle School, Mahindwara, Mahnar (Vaishali)
14. Head Master, Middle School, Panapur Tole, Hargovindpur, Mahnar
(Vaishali)
15. Headmaster, Primary School, Makkanpur, Mahnar (Vaishali)
16. Ex. Secretary, Gram Panchayat Raj, Mahindwara, Mahnar (Vaishali)
17. Secretary, Gram Panchayat Raj, Mahindwara, Mahnar (Vaishali)
18. Mukhia, Gram Panchayat Raj, Mahindwara, Mahnar (Vaishali)
19. Member, District Primary Teacher Employment Appellate Authority,
Vaishali At Hajipur
20. Santlal Singh S/O Sri Dharamlal Singh R/O Vill.- Rupsipur, P.O.-
Jawaj, Via- Jandaha, Distt.- Vaishali
21. Kumari Mala D/O Sri Sanjay Kumar Singh R/O Vill.- Mahindwara,
P.O.- Jandaha, Distt.- Vaishali
22. Raghunath Prasad Singh S/O Sri Lakhan Singh R/O Vill.- Mahindwara,
P.O.- Jandaha, Distt.- Vaishali
23. Bindu Devi W/O Sri Lalbabu Rai R/O Vill. And P.O.- Hargovindpur,
Via - Basudeopur Chandel, Distt.- Vaishali
24. Baidnath Prasad Singh S/O Sri Lakhan Singh R/O Vill.- Mahindwara,
P.O.- Jandaha, Distt.- Vaishali
25. Kumari Mira D/O Sri Ashok Kumar Chaudhary R/O Vill.- Rupsipur,
P.O.- Jawaj, Via- Jandaha, Distt.- Vaishali
26. Rekha Kumari (Panchayat Teacher) W/O Sri Dinesh Chaudhary R/O
Vill. And P.O.- Hargovindpur, Via- Basudeopur Chandel, Distt.- Vaishali
27. Ramesh Kumar Chaudhary S/O Sri Baleshwar Chaudhary R/O Vill.
And P.O.- Hargovindpur, Via- Basudeopur, Chandel Distt.- Vaishali
28. Pankaj Kishore (Panchayat Teacher) S/O Sri Suresh Prasad Singh R/O
Vill.- Mahindwara, P.O.- Janadaha, Distt.- Vaishali
29. Shyam Sundar Thakur (Panchayat Teacher) S/O Sri Ramjee Thakur R/O
Vill.- Mahindwara, P.O.- Jandaha, Distt.- Vaishali
30. Ranjeet Thakur S/O Sri Shiv Prasad Thakur R/O Vill. And P.O.-
Hargovindpur, Via- Basudeopur, Chandel, Distt.- Vaishali
Patna High Court CWJC No.16004 of 2010 (3) dt.20-11-2014
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31. Bandana Kumari W/O Sri Amit Kumar Singh R/O Vill.- Mahindwara,
P.O.- Jandaha, Distt.- Vaishali
32. Manoj Kumar Singh S/O Sri Jay Narayan Singh R/O Vill.- Mahindwara,
P.O.- Jandaha, Distt.- Vaishali
33. Jaymala D/O Sri Dinesh Prasad Singh R/O Vill.- Rupsipur, P.O.- Jawaj,
Via- Jandaha, Distt.- Vaishali
34. Mukesh Kumar (Panchayat Teacher) S/O Sri Satya Narayan Singh R/O
Vill.- Rupsipur, P.O.- Jawaj, Via- Jandaha, Distt.- Vaishali
35. Neelu Kumari (Panchayat Teacher) D/O Sri Dineshwar Singh R/O Vill.-
Makkanpur, P.O.- Jandaha, Distt.- Vaishali
36. Anju Kumari W/O Sri Mukesh Kumar Singh R/O Vill. And P.O.-
Hargovindpur, Via- Basudeopur Chandel, Distt.- Vaishali
37. Ashwani Kumar S/O Sri Anand Swaroop Singh R/O Vill.- Mahindwara,
P.O.- Jandaha, Distt.- Vaishali
38. Reena Kumari W/O Sri Dhaneshwar Rai R/O Vill. And P.O.-
Hargovindpur, Via- Basudeopur Chandel, Distt.- Vaishali
39. Suresh Kumar Thakur S/O Late Rajendra Thakur R/O Vill.- Ge-
Chakirdi, P.O.- Jawaj, Via- Jandaha, Distt.- Vaishali
40. Minakshi Kumari (Panchayat Teacher) D/O Sri Amar Kumar Singh R/O
Vill. And P.O.- Hargovindpur, Via- Basudeopur Chandel, Distt.- Vaishali
41. Amar Nath Rai S/O Sri Ram Lagan Rai R/O Vill. And P.O.-
Hargovindpur, Via- Basudeopur Chandel, Distt.- Vaishali
42. Shilpi Kumari (Panchayat Teacher) D/O Sri Ram Padarath Rai R/O Vill.
Andp.O.- Hargovindpur, Via- Basudeopur Chandel, Distt.- Vaishali
43. Pankaj Kumar Pallav (Panchayat Teacher) S/O Sri Vijay Kumar Singh
R/O Vill.- Rupsipur, P.O.- Jawaj, Via- Jandaha, Distt.- Vaishali
44. Rakesh Kumar (Panchayat Teacher) S/O Sri Ram Shankar Chaudhary
R/O Vill.- Chakirdi, P.O.- Jawaj, Via- Jandaha, Distt.- Vaishali
45. Nitu Kumari D/O Sri Ram Nath Rai R/O Vill. And P.O.- Hargovindpur,
Via Basudeopur Chandel, Distt.- Vaishali
46. Om Prakash Azad S/O Sri Bhagirath Rai R/O Vill. And P.O.-
Hargovindpur, Via- Hasudeopur Chandel, Distt.- Vaishali
47. Sangita Rai D/O Sri Sunil Kumar R/O Vill. And P.O.- Hargovindpur,
Via- Basudeopur Chandel, Distt.- Vaishali
48. Rambha Kumari D/O Sri Raj Mohan Singh R/O Vill.- Mahindwara,
P.O.- Jandaha, Distt.- Vaishali
49. Sanjay Kumar Mehta S/O Sri Durga Prasad Singh R/O Vill.-
Mahindwara, P.O.- Jandaha, Distt.- Vaishali
50. Jyoti Punj S/O Sri Shyam Nandan Singh R/O Vill.- Rupsipur, P.O.-
Jawaj, Via- Jandaha, Distt.- Vaishali
51. Anish Kumar S/O Sri Ram Deo Prasad Ambal R/O Vill.- Makkanpur,
P.O.- Jandaha, Distt.- Vaishali
52. Prem Kumari D/O Sri Ram Naresh Rai R/O Vill. And P.O.-
Hargovindpur, Via- Basudeopur Chandel, Distt.- Vaishali
53. Ganesh Rai S/O Sri Bhagdeo Rai R/O Vill. And P.O.- Hargovindpur,
Via- Basudeopur Chandel, Distt.- Vaishali
54. Sanjay Kumar S/O Sri Ramdayal Rai R/O Vill.- Makkanpur, P.O.-
Jandaha, Distt.- Vaishali
55. Arjun Das S/O Sri Satya Narayan Das R/O Vill.- Mahindwara, P.O.-
Jandaha, Distt.- Vaishali
56. Kumari Nirmala D/O Sri Anil Kumar Singh R/O Vill.- Rupsipur, P.O.-
Jawaj, Via Jandaha, Distt.- Vaishali
Patna High Court CWJC No.16004 of 2010 (3) dt.20-11-2014
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57. Pankaj Kishor S/O Sri Bhola Prasad Singh R/O Vill.- Mahindwara,
P.O.- Jandaha, Distt.- Vaishali
58. Lalbabu Rai S/O Sri Rup Narayan Rai R/O Vill. And P.O.-
Hargovindpur, Via- Basudeopur Chandel, Distt.- Vaishali
59. Ragani Kumari (Panchayat Teacher) D/O Late Ramashish Das R/O
Vill.- Mahindwara, P.O.- Jandaha, Distt.- Vaishali
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bipin Kumar
For the Respondent/s : Mr. Anuj Kumar, AC to SC 7
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
3 20-11-2014From the pleadings in the writ application, it appears that petitioner was not appointed as Shiksha Mitra for the Gram Panchayat Mahindra under the district of Vaishali for which he had applied. He questioned the very panel for appointment to the post of Shiksha Mitra before this court whereafter the petitioner was relegated to remand before the Appellate Authority under Rule 18 of Bihar Panchayat Elementary Teachers (Appointment and Service Conditions) Rules, 2006.
The petitioner seeks a direction that after cancelling the panel prepared for appointment to the post of Shiksha Mitra and appointment of candidates on that post, the petitioner should be directed to be appointed as Shiksha Mitra and absorbed as Panchayat Teacher.
In view of full Bench judgment of this court in the case of Kalpana Rani vs. the State of Bihar & Ors reported in 2014(2) Patna High Court CWJC No.16004 of 2010 (3) dt.20-11-2014 4/4 PLJR 665 and division Bench judgement of this court in the case of Smt. Renu Kumari Pandey vs. the State of Bihar & Ors reported in 2011(4) PLJR 297, no such relief can be granted to the petitioner.
This writ application is, accordingly, dismissed.
(Chakradhari Sharan Singh, J) BKS/-
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