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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(a) in General Conditions of Tariff and Schedules of Tariff

(a)For Large Supply consumers, supply voltage is 11 KV and above and in case supply is given at 400 Volts, then a surcharge of 20% as given in note (i) under Clause-3 of Schedule L.S. is leviable on the energy charges worked out by the application of tariff as per Clause-3 ibid.