Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104A] [Entire Act] State of West Bengal - Subsection Section 104A(2) in West Bengal Co-operative Societies Rules, 2011 (2)The Board of a Co-operative society shall appoint subject to sub-section (5) of section 94, such officers and other employees created under sub-rule (1).