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State of Odisha - Section

Section 50 in The Orissa Panchayat Samiti Election Rules, 1991

50. Interpretation of rules.

(1)If any question arises as to the interpretation of these rules the question shall be referred to the [Commissioner] [Substituted vide O.G.E. No. 1264 dated 15.11.1995.] for decision.
(2)[ * * *] [Omitted vide O.G.E. No. 1264 dated 15.11.1995.]