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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(1) in The Orissa Panchayat Samiti Election Rules, 1991

(1)If any question arises as to the interpretation of these rules the question shall be referred to the [Commissioner] [Substituted vide O.G.E. No. 1264 dated 15.11.1995.] for decision.