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NCT Delhi - Section

Section 51 in The Najafgarh Marketing Committee Bye-Laws, 2004

51. Penalty for obstructing the market area from keeping neat and clean.

- The Committee or its Secretary or any other officer authorized in this behalf shall be competent to impose fine/penalty which may extend to two hundred rupees on any person who is found causing unhygienic conditions or spreading or throwing leaves or roller agricultural produce at any place other than or in any other way including bathing or washing clothes, easing urine at places other than specified place or Sulabh Sauchalaya or the place earmarked by the Committee.