Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(3) in The Orissa Goshala Act, 1961 (3)It shall The [come into force on such date] [Act came into force w.e.f. 30.1.1985, vide Orissa Gazette Part III-A/21.1.1985.] as the State Government may, by notification, appoint.
