(1)This Act may be called the Orissa Goshala Act, 1961.(2)It extends to the whole of the State of Orissa.(3)It shall The [come into force on such date] [Act came into force w.e.f. 30.1.1985, vide Orissa Gazette Part III-A/21.1.1985.] as the State Government may, by notification, appoint.
