Section 5(d) in The Delhi Police (Appointment & Recruitment) Rules, 1980
(d)[ "Notwithstanding the above rules, the Commissioner of Police shall be the competent authority to appoint in relaxation of the procedure of recruitment through the Employment exchange and without subjecting to competitive test, the sons/daughters of Delhi Police personnel who die in harness leaving their families in immediate need of assistance, in terms of the instructions issued by the Govt, of India. MHA regarding such compassionate appointments.] [Substituted by Notification No. F. 5/67/83-Home (P) Estt. dated 15-11-1985.]
