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State of Bihar - Section

Section 47 in The Bihar Municipal Election Rules, 2007

47. Decision of Returning Officer to be final.

- The Returning Officer shall endorse on each nomination paper his decision accepting or rejecting the same and if the nomination paper is rejected or is accepted after objection has been taken to its validity, shall record in writing a brief statement of his reason for such rejection or acceptance, and the decision of the Returning Officer shall be final.