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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(1) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(1)The Board shall for the purpose of carrying out the provisions of this Act, and the rules and regulations made thereunder, appoint the following committees, namely :-
(a)Academic Committee;
(b)Finance Committee;
(c)Examination Committee;
(d)Affiliation and Accreditation Committee;
(e)Executive Committee; and
(f)Such other committees as may be prescribed.