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State of Jammu-Kashmir - Section

Section 14 in The Jammu and Kashmir State Board of Technical Education Act, 2002

14. Committees of the Board.

(1)The Board shall for the purpose of carrying out the provisions of this Act, and the rules and regulations made thereunder, appoint the following committees, namely :-
(a)Academic Committee;
(b)Finance Committee;
(c)Examination Committee;
(d)Affiliation and Accreditation Committee;
(e)Executive Committee; and
(f)Such other committees as may be prescribed.
(2)The Board shall, subject to the rules made in this behalf, constitute the committees in such manner and for such period as it may deem fit. ,
(3)Each committee shall consist of such number of members as the Board may, subject to rules, determine;
(4)Every committee shall submit its report to the Board for such decisions thereon, as the Board may consider necessary.