Section 7 in Staff Nurse Class III, Competitive Examination Rules, 2013
7. Admission to the Examination.
- A Candidate who applies and pays the prescribed fees shall be admitted to the examination:Provided that if at any time the candidate is found not eligible because he does not possess the requisite-educational qualifications or does not possess eligibility in accordance with the Provisions of Rule 6 above, his candidature shall be cancelled even if he attains the qualifying standard for the examination.
