Section 3(2)(a) in Telangana State Sand Mining Rules, 2015

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State of Telangana - Subsection

Section 3(2)(a) in Telangana State Sand Mining Rules, 2015

(a)Free of cost:

(i)For weaker section housing schemes on a certificate issued by the District Collector or any authorized officer;

(ii)For own use basing on the actual requirement to be certified by Panchayath Secretary concerned and