Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Goa - Subsection Section 41(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (1)The emoluments and terms and conditions of service of all the employees of the Board shall be as may be prescribed.
