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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(4) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

(4)After calculating the subject wise vacancies of Teaching and Non-teaching posts of the Institute on the basis of the position on 1st April of the year and after making roster clearance, reservation category wise requisition will be prepared by the appointing authority after the approval of the state government. Requisition of Teaching posts shall be sent by the Appointing Authority to the Bihar Public Service Commission by 30th April.