Himachal Pradesh High Court
Rajeev Vashisht vs . State Of H.P. And Anr. on 29 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rajeev Vashisht Vs. State of H.P. and anr.
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Cr.MMO No. 1136 of 2022 29.05.2023 Present: Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for respondent No.1/State.
Mr. R.K. Gautam, Sr. Advocate, with Mr. Sahil Dixit, Advocate, for respondent No.2.
Learned counsel for the petitioner submits that he wants to place on record certain developments which have taken place after the filing of the petition.
At his request, list on 10.07.2023.
( Satyen Vaidya ) Judge 29th May, 2023 (sushma) ::: Downloaded on - 29/05/2023 21:00:35 :::CIS