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[Cites 0, Cited by 0] [Section 615(5)] [Section 615] [Entire Act]

State of Jharkhand - Subsection

Section 615(5)(i) in Bihar Education Code, 1961

(i)Rent will be charged for the consumption of electric current from the occupants, whether officials or non-officials of those Circuit Houses which are fitted with electric lights and fans, at the following rates :-