Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(1)(c) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(c)not allot a symbol reserved for a recognised political party by the Election Commission of India under the Election Symbols (Reservation and Allotment) Order. 1968, to a candidate who has not been set-up by that party;