Section 4 in Bihar Essential Articles (Display of Prices and Stocks) Order, 1977
4. Sale of articles.
- No dealer shall-(a)sell to any person any article mentioned in Schedules I and II at a price higher than that displayed in accordance with clause 3;(b)refuse to sell such articles to any person at a price so specified or marked;(c)[ It shall not be necessary for a retail dealer to issue any such cash memo or bill or to keep any trade article costing not more than Rs. 25 or the trade articles costing not more than Rs. 50 together unless demanded by the purchaser.] [Substituted by G.S.R. 22 dated 21.7.1989.]
