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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(c) in Bihar Essential Articles (Display of Prices and Stocks) Order, 1977

(c)[ It shall not be necessary for a retail dealer to issue any such cash memo or bill or to keep any trade article costing not more than Rs. 25 or the trade articles costing not more than Rs. 50 together unless demanded by the purchaser.] [Substituted by G.S.R. 22 dated 21.7.1989.]