Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 104 in The Goa, Daman And Diu Land Revenue Code, 1968

104. Land records.

- In addition to the map, the registers and the record of rights, there shall be prepared for each village such other land records as may be prescribed.