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[Cites 0, Cited by 0] [Section 133(3)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(3)(g) in The Dedicated Freight Corridor Railway General Rules, 2018

(g)all messages despatched in connection with the working of trains, written authority to proceed, shall be prepared in prescribed forms and in ink, signed and stamped by the railway servant authorised to despatch or issue the same, such message or written authority to proceed shall not be prepared and signed in advance.