Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 495 in The Assam Excise Rules, 2016 495. Payment of Duty. - The duty imposed on -(1)Foreign liquor and spirit (other than Country Spirit)(a)Imported or(b)Stored in a Bonded Warehouse,Shall be paid before removal from the Bonded Warehouse.
