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[Cites 0, Cited by 0] [Section 495] [Entire Act]

State of Assam - Subsection

Section 495(1) in The Assam Excise Rules, 2016

(1)Foreign liquor and spirit (other than Country Spirit)
(a)Imported or
(b)Stored in a Bonded Warehouse,
Shall be paid before removal from the Bonded Warehouse.