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Union of India - Section

Section 8 in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

8. The registration so granted shall be valid for a specified period during which AICTE may review the progress made and periodically inform the concerned agencies about the results of such a review. After expiry of the said period, the AICTE may extend the registration or withdraw the registration or impose such other conditions for extension, as it may consider appropriate.