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State of Jammu-Kashmir - Section

Section 63 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

63. Operation and Maintenance Expenses.

(1)The O&M Expenses shall be Rs.15 Lakh/MW for 1st year operation.
(2)Normative Operation and Maintenance Expenses allowed at the commencement of the Control Period under these Regulations shall be escalated at the rate of 5.72% per annum.