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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 63(2) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(2)Normative Operation and Maintenance Expenses allowed at the commencement of the Control Period under these Regulations shall be escalated at the rate of 5.72% per annum.