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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

(2)System availability to Distribution Licencee as a whole shall be weighted average of system availability of any sub-stations supplying power to that Distribution Licencee. The weightage of a sub-station being the sum of the capacity in MVA of EHV Transformers installed at that sub-station during that period.