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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in National Bank For Agriculture And Rural Development (Additional) General Regulations, 1984

(1)The Executive Committee shall consist of the Chairman, the Managing Director and the following other Directors to be nominated by the Chairman -
(a)one each from amongst the Directors appointed under clauses (b), (c), (d) and (e) of sub-section (1) of section 6; and
(b)one of the whole time Directors, if any, appointed under sub-section (3) of Section 6.