Section 3(1)(a) in National Bank For Agriculture And Rural Development (Additional) General Regulations, 1984

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)one each from amongst the Directors appointed under clauses (b), (c), (d) and (e) of sub-section (1) of section 6; and

Legal Document View