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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Maharashtra - Subsection

Section 80(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)He shall be responsible to the Head of Department for the Planning and Organisation of teaching, conduct of examinations, supervision of teaching load of individual staff members working under him.