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Himachal Pradesh High Court

Iec (Indian Education Centre) vs . H.P. Private Educational ... on 28 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

IEC (Indian Education Centre) vs. H.P. Private Educational Institutions Regulatory Commission .

CWP No. 8146/2022

28.3.2023 Present: Mr. Somesh Sharma, Advocate, vice counsel for the petitioner.

Mr. Naresh Kaul, Advocate, for respondent No.1. Mr. Anup Rattan, A.G., with Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State.

Mr. Prashant Sharma, Advocate, for respondent No.4.

Learned counsel for respondent No.4 states that he is under instructions not to file reply and would be only placing on record instructions as handed over to the Court.

His statement is taken on record. Instructions are taken on record. Rejoinder to the reply filed by respondents No. 1 and 2 be filed within four weeks.

List on 25.4.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28.3.2023 (pankaj) ::: Downloaded on - 29/03/2023 20:34:35 :::CIS