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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(5) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(5)Notwithstanding anything contained in any law or any contract or Memorandum or Articles of Association, a person on removal, from office under this section, shall not be entitled to claim any compensation for the loss or termination of office.