Section 3(1)(k) in The Marble Development And Conservation Rules, 2002

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Union of India - Subsection

Section 3(1)(k) in The Marble Development And Conservation Rules, 2002

(k)"mining engineer" means a person having a Bachelor degree in mining engineering from a University established or incorporated by or under an Act of Parliament or including any institution recognised by the University Grants Commission established under section 4 of the University Grants Commission Act, 1956 (3 of 1956) or any qualification equivalent thereto and appointed in writing by the owner or agent to perform the duties of a mining engineer under these rules;

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Union of India - Subsection

Section 3(1)(k) in The Marble Development And Conservation Rules, 2002