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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2) in The M.P. Zila Panchayats (Accounts) Rules, 1999

(2)At the end of each month the individual accounts of the grant shall be totalled and the monthly and cumulative balance of the grant received and expenditure incurred as shown in the grant register, shall be compared with their respective ledger account balances.