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State of Madhya Pradesh - Section

Section 33 in The M.P. Zila Panchayats (Accounts) Rules, 1999

33. Specific purpose grants.

(1)The Zila Panchayat shall keep a separate register of grants in Form ZP-7 of the all the specific purpose grants received from the State Government, Central Government or any other authority and the expenditure incurred against each such grant.
(2)At the end of each month the individual accounts of the grant shall be totalled and the monthly and cumulative balance of the grant received and expenditure incurred as shown in the grant register, shall be compared with their respective ledger account balances.