Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(ii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005 (ii)The percentage, number of candidates to be admitted shall not exceed the limit prescribed by the Government from time to time. .
