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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

4. Method of Admissions (General).

- The following Common Rules shall be applicable to all the Pandit Training Colleges.
(i)Mere appearance at the common entrance test and obtaining a rank does not entitle a candidate to be considered for admission automatically into Pandit Training Course unless he/she also satisfies the rules and regulations of the admission prescribed by the Government including marks to be obtained in the qualifying examination.
(ii)The percentage, number of candidates to be admitted shall not exceed the limit prescribed by the Government from time to time. .
(iii)The Minority and non-minority institutions shall admit the candidates as allotted by the Convenor LPCET under his quota of seats as per rules.
(iv)Private Pandit Training colleges or its managements shall not call for applications for admission separately or individually for the Convenor seat's under any circumstances.
(v)For arriving at the number of seats under 15% management quota, the fraction above 0.5 only should be taken as (1) and fraction of 0.5 and below should be ignored.