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[Cites 0, Cited by 0] [Section 204(10)] [Section 204] [Entire Act]

Union of India - Subsection

Section 204(10)(b) in The Coal Mines Regulations, 2017

(b)record, in a bound paged book kept for the purpose, a report on every misfire, whether suspected, and whether the shot-hole is relieved or not relieved;