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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(viii) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(viii)[ the applicant is a fit and proper person.] [Inserted by S.O. 18(E), dated 5.1.1998]