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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Tamilnadu - Subsection

Section 107(iii) in Tamil Nadu Educational Rules

(iii)The holders of degrees, diploma and certificates other than those of the Madras, Madurai, or Annamalai Universities will be held qualified to hold posts in training institutions according to the value assigned to such degrees etc., by the Government of Tamil Nadu or the Director of School Education.