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State of Tamilnadu - Section

Section 107 in Tamil Nadu Educational Rules

107.

(i)The staff of a training institution shall depend upon (a) its grade (b) the number of departments it contains, and (c) the number of vernacular languages included in the curriculum.
(ii)The following table shows the minimum qualification of all newly appointed members of the staff of Training Schools: -
Qualifications of Staff
Appointments Secondary Grade Training School
(1) (2)  
1. Headmaster or Headmistress Collegiate Trained Teachers Certificate
2. First, Second and Third Assistant According to the number of sections.
3. Other Assistants According to the character of the work expectedof them.
4. Drawing Master or Mistress A group Certificate in Drawing with a TechnicalTeacher's Certificate of the Higher Grade.
5. Physical Training Instructor Government Teacher's Certificate in PhysicalTraining of the Higher Grade.
6. Physical Training Instructress A Trained Teacher's Certificate of the SecondaryGrade and a Government Diploma in Physical Education for Women.
7. Sewing or Industrial teachers in Schools forwomen Group Certificate in Needle-Work andDress-Making.
(iii)The holders of degrees, diploma and certificates other than those of the Madras, Madurai, or Annamalai Universities will be held qualified to hold posts in training institutions according to the value assigned to such degrees etc., by the Government of Tamil Nadu or the Director of School Education.
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