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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(2)(i) in The Board Of Trustees Of The Port Of Calcutta (Payment Of Fees And Allowances To Trustees) Rules, 1975

(i)rupees thirty for attendance at each ordinary or special meeting of the Board: